Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] Union of India - Subsection Section 26(iv) in Central Electricity Regulatory Commission (Power Market) Regulations, 2010 (iv)Member who is distribution licensee including deemed distribution licensee or grid connected entities shall transact and clear their own account only
