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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(3) in The Motor Vehicles (Driving) Regulations, 2017

(3)No driver shalli. drive the vehicle with parking lights only, unless so directed by a police officer in uniform or any other authorised person; andii. use high beam inappropriately or for long duration or on well-lit roads.