Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] State of Bihar - Subsection Section 11(2)(ad) in Bihar State Higher Education Council Act, 2018 (ad)perform such other function necessary for promoting excellence in higher education and scientific research, as may be prescribed;