Section 45 in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012
45. Interpretation:-
If any question as to the interpretation of these rules arises, the High Courtof Delhi shall decide the same and its decision shall be final.*************For Annexures refer to - https://districts.ecourts.gov.in/sites/default/files/DELHI%20DISTRICT%20COURTS%20RULE%202012_4.pdf
