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[Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act]

State of Bihar - Subsection

Section 47(3)(d) in The Bihar and Orissa Local Self-Government Act, 1885

(d)provision has been made for the expenditure of any grants given [by any Government] [Substituted by the ALO for 'by Government'.] for a specific purpose for such purpose.]