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State of Madhya Pradesh - Section

Section 27 in The M.P. Treatment of Criminal Lunatics Confined in Prisons Rules, 2000

27. Transmission of appeals and petitioners from inmates and their communications with their relatives and friends.

- The provisions of Rules 759 to 763, 766 to 770, 772 to 782 of the Madhya Pradesh Jail Manual shall apply for the transmission of appeals and revision received from the inmates and their communications with their relatives and friends.