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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of West Bengal - Subsection

Section 49(1)(a) in New Town, Kolkata Development Authority Act, 2007

(a)prohibit vehicular traffic in all public streets or any portion of street so as to prevent danger, construction, or inconvenience to the public, or to ensure quietness in any locality;