Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

State of Uttar Pradesh - Subsection

Section 109(2)(a) in U.P. Revenue Code Rules, 2016

(a)determine separately the share of the plaintiff and each of the other co-tenure holders ;