Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 174(2)] [Section 174] [Entire Act] State of Karnataka - Subsection Section 174(2)(a) in Karnataka Municipalities Act, 1964 (a)such sums as may be placed by the Government at the disposal of the Board from time to time for the purposes of this Chapter;