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State of Bihar - Section

Section 106 in Management and Working of the Forests

106. Recovery of costs of Management of private Forests

, (B. & O. Government Letter No. 876-IIIF-116-R.R., dated 15.9.1930). - The following orders of Government are issued with regard to the recovery of costs of Management of private Forests under Section 38(1) of the Indian Forest Act, 1927.