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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(1)(b) in The M.P. Motor Vehicles Rules, 1994

(b)valid First-Aid Certificate in Form M.P.M.VR.-13 (F A) issued by the Civil Surgeon or the District Health Officer;