Delhi High Court - Orders
Bls Ethnol Ltd vs Rajvi Petrochem P. Ltd on 21 September, 2022
Author: Talwant Singh
Bench: Talwant Singh
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 726/2017 & CRL.M.A. 20817/2017
BLS ETHNOL LTD. ..... Petitioner
Through: Mr. Hari Kishan, Advocate.
versus
RAJVI PETROCHEM P. LTD. ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 21.09.2022
1. Learned counsel for the petitioner submits that respondent nos.3 and 4 are yet to be served.
1.1 Let respondent nos.3 and 4 be served through process server, speed post, registered AD and courier.
2. The matter be placed before learned Joint Registrar for service of the said respondents on 28.11.2022.
TALWANT SINGH, J SEPTEMBER 21, 2022 pa Click here to check corrigendum, if any Signature Not Verified Signed By:HARIOM Signing Date:28.09.2022 19:26:29