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Delhi High Court - Orders

Bls Ethnol Ltd vs Rajvi Petrochem P. Ltd on 21 September, 2022

Author: Talwant Singh

Bench: Talwant Singh

                      $~19
                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +      CRL.L.P. 726/2017 & CRL.M.A. 20817/2017
                             BLS ETHNOL LTD.                                      ..... Petitioner
                                                Through:       Mr. Hari Kishan, Advocate.

                                                versus

                             RAJVI PETROCHEM P. LTD.                              ..... Respondent
                                          Through: None.

                             CORAM:
                             HON'BLE MR. JUSTICE TALWANT SINGH
                                                ORDER

% 21.09.2022

1. Learned counsel for the petitioner submits that respondent nos.3 and 4 are yet to be served.

1.1 Let respondent nos.3 and 4 be served through process server, speed post, registered AD and courier.

2. The matter be placed before learned Joint Registrar for service of the said respondents on 28.11.2022.

TALWANT SINGH, J SEPTEMBER 21, 2022 pa Click here to check corrigendum, if any Signature Not Verified Signed By:HARIOM Signing Date:28.09.2022 19:26:29