Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 595(3)] [Section 595] [Entire Act]

State of Jharkhand - Subsection

Section 595(3)(b) in Bihar Education Code, 1961

(b)description of the existing managing committee of the school. The arrangements for filling vacancies and the names of the existing members should be stated;