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[Cites 0, Cited by 0] [Section 183] [Entire Act]

State of Tamilnadu - Subsection

Section 183(n) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(n)the risk of falling, to which building workers, moving on high of sloping girders may be exposed is limited by all means of adequate collective protection or by the use of a safety harness which is well secured to a sufficiently strong support;