Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Gujarat - Subsection Section 20(2) in Gujarat Court of Wards Act, 1963 (2)In appointing a guardian under this section, the Court of Wards shall be guided by the provision of the Guardians and Wards Act, 1890 (VIII of 1890).
