Rajasthan High Court - Jaipur
Bahujan Samaj Party vs Honble Speaker, Rajasthan Legislative ... on 13 August, 2020
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8056/2020
Bahujan Samaj Party & Anr.
----Petitioners
Versus
Honble Speaker, Rajasthan Legislative Assembly & Ors.
----Respondents
For Petitioner(s) : Mr. Satish Chandra Mishra, Sr. Adv.
(through Video Conferencing) assisted by Mr. Dinesh Kumar Garg and Mr. Deepak Kumar Kane For Respondent(s) : Mr. M.S. Singhvi, Advocate General assisted by Mr. Darsh Pareek & Mr. Siddhant Jain Mr. Sanwarmal Sharma Mr. Kapil Sibal, Sr. Adv. (through Video Conferencing) assisted by Mr. Prateek Kasliwal & Mr. Sunil Fernades Mr. Nizam Pasha Ms. Supriya Saxena Ms. Priyanka Pareek Mr. Rajeev Dhavan, Sr. Adv. (through Video Conferencing) assisted by Ms. Alka Bhatnagar Mr. Sidharth Luthra, Sr. Adv. (through Video Conferencing) assisted by Mr. Rajesh Maharishi Mr. Vivek K. Tankha, Sr. Adv. (through Video Conferencing) assisted by Mr. Varun K. Chopra & Mr. Gurtej Pal Singh Major R.P. Singh, Sr. Adv. assisted by Mr. Jay Vardhan Joshi Mr. Shashwat Purohit Mr. G.S. Bapna, Sr. Adv. assisted by Mr. Sanjay Sharma Mr. Shyam Divan (through Video Conferencing) assisted by Mr. Ghanshyam Singh Rathore Mr. Harshal Tholia Mr. Devadatt Kamat, Sr. Adv. (through Video Conferencing) assisted by Dr. V.B. Sharma Mr. R.B. Mathur with Mr. Nikhil Simlote (D.B. SAW/510/2020 has been filed in this matter. Please refer the same for further orders) (Downloaded on 13/08/2020 at 09:21:46 PM) (2 of 2) [CW-8056/2020] Mr. Poonam Chand Bhandari HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 13/08/2020 Arguments remained inconclusive.
List the matter on 14.08.2020 at 10.30 A.M. (MAHENDAR KUMAR GOYAL),J Manish/s-106 (D.B. SAW/510/2020 has been filed in this matter. Please refer the same for further orders) (Downloaded on 13/08/2020 at 09:21:46 PM) Powered by TCPDF (www.tcpdf.org)