Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 220] [Entire Act] Union of India - Subsection Section 220(5) in The Coal Mines Regulations, 2011 (5)Cranes and hoists shall be regularly inspected and maintained to ensure that every component is capable of carrying out its original design function, and records shall be kept thereof.