Section 2 in Punjab Regulation of Possession of Captive Animals, Animal Articles, Trophies and Uncured Trophies Rules, 2005
2. Definitions.
- [Section 64(2)(f)] - In these rules, unless the context otherwise requires, -(a)'Act' names the Wildlife (Protection) Act, 1972 (Central Act 52 of 1972);(b)'Form' means a form appended to these rules; and(c)'State Government' means the Government of the State of Punjab in the Department of Agriculture and Forests.
