Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72C] [Entire Act] State of Karnataka - Subsection Section 72C(4) in Karnataka Agricultural Produce Marketing Act 1966 (4)All the licences granted or renewed under this section shall be subject to provisions of this Act or rules made thereunder.
