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State of Madhya Pradesh - Section

Section 89 in The M.P. Public Health Act, 1949

89. Destruction of adult mosquitoes.

- When in the opinion of the Health Officer any human habitation, cattle shed or other building is harbouring or likely to harbour infected adult mosquitoes, the Health Officer may, by written notice require the owner or occupier to treat the interior of such human habitation, cattle shed or other building with such insecticide, in such proportion and at such interval as may be specified in the notice at the expense of the owner or occupier. It shall be lawful for the Health Officer or his authorised agents to carry out such insecticidal measures as the Board may determine to be necessary in respect of any such place.