Allahabad High Court
Shiv Chand Yadav And Others vs State Of U.P. Through Principal Secy. ... on 21 July, 2010
Author: Rajiv Sharma
Bench: Rajiv Sharma
Court No. - 24 Case :- MISC. SINGLE No. - 4040 of 2010 Petitioner :- Shiv Chand Yadav And Others Respondent :- State Of U.P. Through Principal Secy. Lucknow And Others Petitioner Counsel :- Madhumita Bose Respondent Counsel :- C.S.C. Hon'ble Rajiv Sharma,J.
Learned Additional Chief Standing Counsel submits that he has received instructions. He prays that the case may be taken up tomorrow so that counter affidavit is being filed. He submits that he will also serve a copy of the counter affidavit to the learned Counsel for the petitioner today by 9.00 P.M. Learned Counsel for the petitioner may also file rejoinder affidavit by tomorrow.
List/put up tomorrow i.e. 21.7.2010 along with writ petitions No. 4041 of 2010 (MS) and 4037 of 2010 (MS).
Order Date :- 21.7.2010 Ajit/-