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State of Madhya Pradesh - Section

Section 30 in The M.P. Ayurvigyan Parishad Adhiniyam, 1987

30. General provisions applicable to medical practitioners.

- The provisions of this Act are in addition to, and not in derogation of, the provisions of the Indian Medical Council Act, 1956 (No. 102 of 1956), containing general provisions applicable to all medical practitioners.