Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Chindhubai Udesing Paradhi Died Thr Lrs ... vs Sajandas Khatumal Wasvani on 10 January, 2024

                                                                       93 to 121.odt
                                     (1)


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    BENCH AT AURANGABAD

  93 CIVIL APPLICATION NO. 78 OF 2021       108 CIVIL APPLICATION NO. 14305 OF
           IN FAST/22924/2020                               2023
                    ...                              IN FAST/34743/2023
  94 CIVIL APPLICATION NO. 83 OF 2021                        ...
           IN FAST/23305/2020               109 CIVIL APPLICATION NO. 14307 OF
                    ...                                     2023
 95 CIVIL APPLICATION NO. 2151 OF 2022               IN FAST/34737/2023
           IN FAST/23084/2020                                ...
                    ...                     110 CIVIL APPLICATION NO. 14713 OF
 96 CIVIL APPLICATION NO. 5376 OF 2022                      2023
            IN FAST/9779/2021                        IN FAST/24067/2023
                    ...                                      ...
 97 CIVIL APPLICATION NO. 8018 OF 2022      111 CIVIL APPLICATION NO. 15044 OF
           IN FAST/26927/2021                               2023
                    ...                              IN FAST/37556/2023
 98 CIVIL APPLICATION NO. 8020 OF 2022                       ...
           IN FAST/26934/2021               112 CIVIL APPLICATION NO. 15054 OF
                    ...                                     2023
 99 CIVIL APPLICATION NO. 2783 OF 2023               IN FAST/37616/2023
            IN FAST/2360/2023                                ...
                    ...                     113 CIVIL APPLICATION NO. 15056 OF
100 CIVIL APPLICATION NO. 4937 OF 2023                      2023
           IN FAST/11906/2020                        IN FAST/28281/2023
                    ...                                      ...
101 CIVIL APPLICATION NO. 6751 OF 2023      114 CIVIL APPLICATION NO. 15060 OF
           IN FAST/30856/2022                               2023
                    ...                              IN FAST/28844/2023
102 CIVIL APPLICATION NO. 8153 OF 2023                       ...
            IN FAST/7672/2021              115 CIVIL APPLICATION NO. 228 OF 2024
                    ...                              IN FAST/29206/2023
  103 CIVIL APPLICATION NO. 12907 OF                         ...
                  2023                     116 CIVIL APPLICATION NO. 258 OF 2024
           IN FAST/24059/2023                        IN FAST/37216/2023
                    ...                                      ...
  104 CIVIL APPLICATION NO. 13741 OF       117 CIVIL APPLICATION NO. 266 OF 2024
                  2023                               IN FAST/35977/2023
           IN FAST/24051/2023                                ...
                    ...                    118 CIVIL APPLICATION NO. 268 OF 2024
  105 CIVIL APPLICATION NO. 13875 OF                 IN FAST/37201/2023
                  2023                                       ...
           IN FAST/24062/2023              119 CIVIL APPLICATION NO. 272 OF 2024
                    ...                              IN FAST/37302/2023
  106 CIVIL APPLICATION NO. 13924 OF                         ...
                  2023                     120 CIVIL APPLICATION NO. 281 OF 2024
           IN FAST/21681/2023                        IN FAST/37257/2023
                    ...                                       ..
  107 CIVIL APPLICATION NO. 13936 OF       121 CIVIL APPLICATION NO. 309 OF 2024
                  2023                               IN WPST/8185/2022
           IN FAST/24042/2023


   AGP's for State : Mr. A.S. Shinde, Mrs. M.L. Sangit & Mrs. R.R.
                               Tandale
                                  ...
                                                                                                 93 to 121.odt
                                                                    (2)


                                                                    CORAM : S.G. MEHARE, J.

DATED : JANUARY 10, 2024 PER COURT:-

1. Court time is over. Hence, the matters could not be heard.
2. Stand over to 05.03.2024.
3. Interim relief, if any, to continue till then.

(S.G. MEHARE, J.) Mujaheed// Signed by: Syed Mujaheed Naseer Designation: PA To Honourable Judge Date: 11/01/2024 19:05:00