Bombay High Court
Chindhubai Udesing Paradhi Died Thr Lrs ... vs Sajandas Khatumal Wasvani on 10 January, 2024
93 to 121.odt
(1)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
93 CIVIL APPLICATION NO. 78 OF 2021 108 CIVIL APPLICATION NO. 14305 OF
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AGP's for State : Mr. A.S. Shinde, Mrs. M.L. Sangit & Mrs. R.R.
Tandale
...
93 to 121.odt
(2)
CORAM : S.G. MEHARE, J.
DATED : JANUARY 10, 2024 PER COURT:-
1. Court time is over. Hence, the matters could not be heard.
2. Stand over to 05.03.2024.
3. Interim relief, if any, to continue till then.
(S.G. MEHARE, J.) Mujaheed// Signed by: Syed Mujaheed Naseer Designation: PA To Honourable Judge Date: 11/01/2024 19:05:00