Delhi High Court - Orders
Neelam Arora vs Manju Arora on 5 January, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1409/2022 & CM APPL. 55636/2022
NEELAM ARORA ..... Petitioner
Through: Ms. Preeti Singh, Mr. Sunklan
Porwal, Ms. Saumya Dwivedi, Ms.
Kumkum Mandhanya, and Mr.
Rishabh Munjal, Advocates
versus
MANJU ARORA ..... Respondent
Through: None.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 05.01.2023 Arguments heard. Judgement reserved.
MANMEET PRITAM SINGH ARORA, J JANUARY 5, 2023/hp Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:06.01.2023 17:15:51