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Delhi High Court - Orders

Neelam Arora vs Manju Arora on 5 January, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                             $~13
                             *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +      CONT.CAS(C) 1409/2022 & CM APPL. 55636/2022
                                    NEELAM ARORA                                    ..... Petitioner
                                                       Through:     Ms. Preeti Singh, Mr. Sunklan
                                                                    Porwal, Ms. Saumya Dwivedi, Ms.
                                                                    Kumkum Mandhanya, and Mr.
                                                                    Rishabh Munjal, Advocates

                                                       versus

                                    MANJU ARORA                                     ..... Respondent
                                                       Through:     None.

                             CORAM:
                             HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                       ORDER

% 05.01.2023 Arguments heard. Judgement reserved.

MANMEET PRITAM SINGH ARORA, J JANUARY 5, 2023/hp Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:06.01.2023 17:15:51