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Himachal Pradesh High Court

Ex. Havildar Sarwan Singh vs . Ajay Singh & Ors. on 15 May, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Ex. Havildar Sarwan Singh vs. Ajay Singh & Ors. FAO No. 51 2019 .

15.05.2023 Present: None for the applicant/appellant.

Mr. Parav Sharma, Advocate, for respondent No.1. As despite repeated calls, none has put in appearance on behalf of the applicant, therefore, this application is dismissed in default.

                          r          to               (Ajay Mohan Goel)
                                                            Judge

             May 15, 2023
               (Vinod)








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