Himachal Pradesh High Court
Ex. Havildar Sarwan Singh vs . Ajay Singh & Ors. on 15 May, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Ex. Havildar Sarwan Singh vs. Ajay Singh & Ors. FAO No. 51 2019 .
15.05.2023 Present: None for the applicant/appellant.
Mr. Parav Sharma, Advocate, for respondent No.1. As despite repeated calls, none has put in appearance on behalf of the applicant, therefore, this application is dismissed in default.
r to (Ajay Mohan Goel)
Judge
May 15, 2023
(Vinod)
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