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[Cites 0, Cited by 0] [Section 104(2)] [Section 104] [Entire Act]

State of Andhra Pradesh - Subsection

Section 104(2)(a) in Andhra Pradesh Co-Operative Societies Act, 1964

(a)the Board has previously authorised the exercise of the powers conferred by sub-section (1) after considering the representations, if any, of the mortgagor ;