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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Nagaland - Subsection

Section 39(6) in Rules for the Administration of Justice and Police in Nagaland

(6)Every licence granted under Rule 39 (1) may contain a clause to the effect that the weapons covered by the licence may be used by all the adult male members of the village, clan or kindred, as the case may be, Rhinoceros, elephant, mithan and buffalo shall not be shot and birds shall not be shot during the close seasons laid in the Schedule to Form XVI.