Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(1) in The U.P. Fruit Nurseries (Regulation) Act, 1976 (1)Every application for a licence under this Act shall be made in the prescribed form to the Licensing Authority and shall be accompanied by the prescribed fee.
