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[Cites 0, Cited by 0] [Section 248] [Entire Act]

State of Bihar - Subsection

Section 248(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(c)All payments of wages are made on a working day at such construction site and during the working time and on a date notified in advance and in case the work is completed the final payment of wages is made within forty eight hours of such completion of work.