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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(a) in The Orissa State Electricity Board Employee's Provident Fund Rules, 1965

(a)The amount of subscription shall be fixed by the member himself/herself subject to the following conditions :
(i)it shall be expressed in whole rupees;
(ii)It may be any sum so expressed not less than 8% of the emoluments and not more than 16% of his/her emoluments.