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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(2) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(2)Any such privileges enjoyed from any other university before the commencement of this Act by any medical college or any institution of health sciences in the State, shall be deemed to be withdrawn with effect from such date, as may be notified by the Government.