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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Punjab - Subsection

Section 110(2) in The Punjab Factory Rules, 1952

(2)[ The manager of the factory shall be responsible to keep the muster-roll available for inspection by an Inspector during the periods of work of the factory.] [Added vide Punjab Goverment Notification No. GSR 168/CA/63/48/Section 112/Amd. (3)64, dated 8th July, 1964.]