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State of Madhya Pradesh - Section

Section 32 in High Court Rules and Orders In M.P.

32. Application for review of judgement. - In application for review of judgement the paper-book shall ordinarily consist of,-

(i)the application;
(ii)any affidavit filed with the application;
(iii)any affidavit filed in reply; and
(iv)the judgement and the decree or order to which the application relates.
It shall be prepared in the same way as the paper-book in second appeals from orders.