Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94(2)] [Section 94] [Entire Act] State of Sikkim - Subsection Section 94(2)(b) in Sikkim Urban and Regional Planning and Development Act, 1998 (b)Is likely to make it difficult to plan and develop the area in question in accordance with the provisions of this Act,