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Madhya Pradesh High Court

Raja Chakrawarti vs The State Of Madhya Pradesh on 13 October, 2023

Author: Vishal Dhagat

Bench: Vishal Dhagat

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR / / Dated: 13-10-2023 Due to paucity of time, following matters could not be taken up, therefore, adjourned as under:

Serial Numbers Next date of listing 153, 171 Next week.
01, 02, 44, 86, 88, 90-104, 107, 109, 111, List after a week. 112, 114-120, 122-128, 131-134, 136-142, 144, 145, 154-170, 172, 173, 175-177 Interim order, if any, passed in any of the above matters to continue till next date of hearing.
(VISHAL DHAGAT) Digitally signed by SHABANA JUDGE ANSARIshabana Date: 2023.10.13 17:39:02 +05'30'