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[Cites 0, Cited by 0] [Section 10(7)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(7)(c) in The Legal Practitioners' Fees Rules, 1973

(c)Application for annulment of adjudications - Fee not exceeding Rs.300.00in Munsif's Court and Rs. 500.00 in other Courts.