Bombay High Court
Dyaneshwar Eknath Gulhane vs Vinod Ramchandra Lokhande on 4 August, 2023
Author: G. A. Sanap
Bench: G. A. Sanap
-1- 4.WP.542.2023.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
CRIMINAL WRIT PETITION NO. 542 OF 2023
Dyaneshwar Eknath Gulhane
Vs.
Vinod Ramchandra Lokhande
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Mr. Naval R. Shiralkar, Advocate for the Petitioner.
CORAM : G. A. SANAP, J.
DATED : 4th AUGUST, 2023.
Heard.
2. Issue notice to the respondent, returnable on 1st September, 2023.
3. In-charge of the concerned police station shall ensure service of notice to the respondent.
4. In the meantime, there shall be stay to the impugned order dated 21st June, 2023, passed by learned Sessions Judge, Yavatmal in Criminal Revision Application No.03/2023 till next date.
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