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Bombay High Court

Dyaneshwar Eknath Gulhane vs Vinod Ramchandra Lokhande on 4 August, 2023

Author: G. A. Sanap

Bench: G. A. Sanap

                                                   -1-                           4.WP.542.2023.odt



            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     NAGPUR BENCH AT NAGPUR

                  CRIMINAL WRIT PETITION NO. 542 OF 2023
                                  Dyaneshwar Eknath Gulhane
                                             Vs.
                                  Vinod Ramchandra Lokhande
**********************************************************************************************
Office Notes, Office Memoranda of Coram,                      Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
**********************************************************************************************
                       Mr. Naval R. Shiralkar, Advocate for the Petitioner.


                                     CORAM : G. A. SANAP, J.

DATED : 4th AUGUST, 2023.

Heard.

2. Issue notice to the respondent, returnable on 1st September, 2023.

3. In-charge of the concerned police station shall ensure service of notice to the respondent.

4. In the meantime, there shall be stay to the impugned order dated 21st June, 2023, passed by learned Sessions Judge, Yavatmal in Criminal Revision Application No.03/2023 till next date.

(G. A. SANAP, J.) Vijay ::: Uploaded on - 04/08/2023 ::: Downloaded on - 05/08/2023 08:54:00 :::