No person employed in a mine shall—(a)wilfully interfere with or misuse any appliance, convenience or other thing provided in a mine for the purpose of securing the health, safety or welfare of the persons employed therein;(b)wilfully and without reasonable cause do anything likely to endanger himself or others;(c)wilfully neglect to make use of any appliance or other thing provided in the mine for the purpose of securing the health or safety of the persons employed therein.
