Section 38(2)(a) in The Ancient Monuments And Archaeological Sites And Remains Act, 1958

[Cites 0, Cited by 3] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(a) in The Ancient Monuments And Archaeological Sites And Remains Act, 1958

(a)the prohibition or regulation by licensing or otherwise of mining, quarrying, excavating, blasting or any operation of a like nature near a protected monument or the construction of buildings on land adjoining such monument and the removal of unauthorised buildings;

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Union of India - Subsection

Section 38(2)(a) in The Ancient Monuments And Archaeological Sites And Remains Act, 1958