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Himachal Pradesh High Court

Phangan Ram vs . Jai Chand And Others on 8 April, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Phangan Ram Vs. Jai Chand and others RSA No. 493 of 2019 .

08.04.2022 Present: Mr. S.D. Vasudeva, Advocate, for the appellant.

Ms. Manisha Thamta, Advocate, vice Mr. Prashant Chaudhary, Advocate, for the respondents.

As prayed for, list for consideration after one week.

(Ajay Mohan Goel) Judge April 08, 2022 (bhupender) ::: Downloaded on - 08/04/2022 20:12:11 :::CIS