Himachal Pradesh High Court
Phangan Ram vs . Jai Chand And Others on 8 April, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Phangan Ram Vs. Jai Chand and others RSA No. 493 of 2019 .
08.04.2022 Present: Mr. S.D. Vasudeva, Advocate, for the appellant.
Ms. Manisha Thamta, Advocate, vice Mr. Prashant Chaudhary, Advocate, for the respondents.
As prayed for, list for consideration after one week.
(Ajay Mohan Goel) Judge April 08, 2022 (bhupender) ::: Downloaded on - 08/04/2022 20:12:11 :::CIS