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[Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(4)(g) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(g)to advise on financial matters referred to it by the Board of Management, Academic Council or any other authority, body or committee or any officer of the University;