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Supreme Court - Daily Orders

Rajinder Kumar vs Karamjit Singh on 16 March, 2026

Author: Dipankar Datta

Bench: Dipankar Datta

     ITEM NO.58                           COURT NO.8                SECTION IV-B

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS


                         SPECIAL LEAVE PETITION (CIVIL) Diary No(s).5046/2026


     [Arising out of impugned final judgment and order dated 17-10-2025
     in COCP No.619/2025 passed by the High Court of Punjab & Haryana at
     Chandigarh]

     RAJINDER KUMAR & ORS.                                           Petitioners

                                                 VERSUS

     KARAMJIT SINGH & ANR.                                           Respondents

     I.A. No.44771/2026-CONDONATION OF DELAY IN FILING
     I.A. No.44772/2026-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES


     WITH

     Diary No(s).5006/2026 (IV-B)
     I.A. No.45380/2026-CONDONATION OF DELAY IN FILING


     Diary No(s). 5050/2026 (IV-B)
     I.A. No.45312/2026-CONDONATION OF DELAY IN FILING


     Diary No(s). 5056/2026 (IV-B)
     I.A. No.52317/2026-CONDONATION OF DELAY IN FILING


     Diary No(s).5847/2026 (IV-B)
     I.A. No.44548/2026-CONDONATION OF DELAY IN FILING


     Diary No(s). 5955/2026 (IV-B)
     I.A. No.44676/2026-CONDONATION OF DELAY IN FILING


     Diary No(s). 6103/2026 (IV-B)
Signature Not Verified


     I.A. No.48531/2026-CONDONATION OF DELAY IN FILING
Digitally signed by
rashmi dhyani pant
Date: 2026.03.16
18:01:41 IST
Reason:




                                                  1
Diary No(s). 6240/2026 (IV-B)
I.A. No.51288/2026-CONDONATION OF DELAY IN FILING


Diary No(s). 6282/2026 (IV-B)
I.A. No.46889/2026-CONDONATION OF DELAY IN FILING


Diary No(s). 6410/2026 (IV-B)
I.A. No.48610/2026-CONDONATION OF DELAY IN FILING


Diary No(s). 6465/2026 (IV-B)
I.A. No.45587/2026-CONDONATION OF DELAY IN FILING


Diary No(s).6481/2026 (IV-B)
I.A. No.48562/2026-CONDONATION OF DELAY IN FILING
Diary No(s). 6836/2026 (IV-B)
I.A. No.45891/2026-CONDONATION OF DELAY IN FILING


Diary No(s). 7066/2026 (IV-B)
I.A. No.49396/2026-CONDONATION OF DELAY IN FILING


Diary No(s). 7111/2026 (IV-B)
I.A. No.44671/2026-CONDONATION OF DELAY IN FILING


Diary No(s). 7272/2026 (IV-B)
I.A. No.46706/2026-CONDONATION OF DELAY IN FILING


Diary No(s). 7444/2026 (IV-B)
I.A. No.44598/2026-CONDONATION OF DELAY IN FILING


Diary No(s). 7557/2026 (IV-B)
I.A. No.44045/2026-CONDONATION OF DELAY IN FILING
I.A. No.44046/2026-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES


Diary No(s). 7618/2026 (IV-B)
I.A. No.44494/2026-CONDONATION OF DELAY IN FILING


Diary No(s). 7708/2026 (IV-B)
FOR ADMISSION and I.R.
I.A. No.44158/2026-CONDONATION OF DELAY IN FILING

                                 2
Date : 16-03-2026 These matters were called on for hearing today.


CORAM :   HON'BLE MR. JUSTICE DIPANKAR DATTA
          HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA


For Petitioner(s) :Mr. Sumeer Sodhi, AOR
                   Ms. Vanshika Jamb, Adv.
                   Ms. Vanshika Jhamb, Adv.
                   Ms. Ravina Rathore, Adv.


For Respondent(s) :




           UPON hearing the counsel the Court made the following
                              O R D E R

1. Delay condoned.

2. Issue notice.

(RASHMI DHYANI PANT) (SUDHIR KUMAR SHARMA) ASST. REGISTRAR-CUM-PS COURT MASTER (NSH) 3