Supreme Court - Daily Orders
Rajinder Kumar vs Karamjit Singh on 16 March, 2026
Author: Dipankar Datta
Bench: Dipankar Datta
ITEM NO.58 COURT NO.8 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).5046/2026
[Arising out of impugned final judgment and order dated 17-10-2025
in COCP No.619/2025 passed by the High Court of Punjab & Haryana at
Chandigarh]
RAJINDER KUMAR & ORS. Petitioners
VERSUS
KARAMJIT SINGH & ANR. Respondents
I.A. No.44771/2026-CONDONATION OF DELAY IN FILING
I.A. No.44772/2026-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES
WITH
Diary No(s).5006/2026 (IV-B)
I.A. No.45380/2026-CONDONATION OF DELAY IN FILING
Diary No(s). 5050/2026 (IV-B)
I.A. No.45312/2026-CONDONATION OF DELAY IN FILING
Diary No(s). 5056/2026 (IV-B)
I.A. No.52317/2026-CONDONATION OF DELAY IN FILING
Diary No(s).5847/2026 (IV-B)
I.A. No.44548/2026-CONDONATION OF DELAY IN FILING
Diary No(s). 5955/2026 (IV-B)
I.A. No.44676/2026-CONDONATION OF DELAY IN FILING
Diary No(s). 6103/2026 (IV-B)
Signature Not Verified
I.A. No.48531/2026-CONDONATION OF DELAY IN FILING
Digitally signed by
rashmi dhyani pant
Date: 2026.03.16
18:01:41 IST
Reason:
1
Diary No(s). 6240/2026 (IV-B)
I.A. No.51288/2026-CONDONATION OF DELAY IN FILING
Diary No(s). 6282/2026 (IV-B)
I.A. No.46889/2026-CONDONATION OF DELAY IN FILING
Diary No(s). 6410/2026 (IV-B)
I.A. No.48610/2026-CONDONATION OF DELAY IN FILING
Diary No(s). 6465/2026 (IV-B)
I.A. No.45587/2026-CONDONATION OF DELAY IN FILING
Diary No(s).6481/2026 (IV-B)
I.A. No.48562/2026-CONDONATION OF DELAY IN FILING
Diary No(s). 6836/2026 (IV-B)
I.A. No.45891/2026-CONDONATION OF DELAY IN FILING
Diary No(s). 7066/2026 (IV-B)
I.A. No.49396/2026-CONDONATION OF DELAY IN FILING
Diary No(s). 7111/2026 (IV-B)
I.A. No.44671/2026-CONDONATION OF DELAY IN FILING
Diary No(s). 7272/2026 (IV-B)
I.A. No.46706/2026-CONDONATION OF DELAY IN FILING
Diary No(s). 7444/2026 (IV-B)
I.A. No.44598/2026-CONDONATION OF DELAY IN FILING
Diary No(s). 7557/2026 (IV-B)
I.A. No.44045/2026-CONDONATION OF DELAY IN FILING
I.A. No.44046/2026-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
Diary No(s). 7618/2026 (IV-B)
I.A. No.44494/2026-CONDONATION OF DELAY IN FILING
Diary No(s). 7708/2026 (IV-B)
FOR ADMISSION and I.R.
I.A. No.44158/2026-CONDONATION OF DELAY IN FILING
2
Date : 16-03-2026 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Petitioner(s) :Mr. Sumeer Sodhi, AOR
Ms. Vanshika Jamb, Adv.
Ms. Vanshika Jhamb, Adv.
Ms. Ravina Rathore, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
1. Delay condoned.
2. Issue notice.
(RASHMI DHYANI PANT) (SUDHIR KUMAR SHARMA) ASST. REGISTRAR-CUM-PS COURT MASTER (NSH) 3