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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(4) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(4)The State Government may, instead of constituting the Ambaji Pilgrimage Tourism Authority, designate any Government agency or Government company as the Ambaji Pilgrimage Tourism Authority and empower it to exercise any or all of the powers to enable it to perform the functions by or under this Act.