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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1)(XIV) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(XIV)to make provision for building, premises, furniture, apparatus, books and other means needed for carrying on the works of the University;