Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 7 in Tamil Nadu Educational Rules

7.

Students in unrecognised institutions will not, unless it is specially so ordered, be admitted to the privileges accorded to students of recognised institutions.Curricula may be suggested for the guidance of unrecognised institutions, from time to time, by the Director.European schools are defined in the code of regulations for such schools and are governed by those regulations and not by these rules.