Rajasthan High Court - Jodhpur
Dev Kishan Sahu vs Rajeshwar Singh on 27 January, 2022
Author: Farjand Ali
Bench: Farjand Ali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 336/2021
Dev Kishan Sahu
----Petitioner
Versus
Rajeshwar Singh
----Respondent
For Petitioner(s) : Mr. Devendra Soni, through VC
For Respondent(s) :
HON'BLE MR. JUSTICE FARJAND ALI
Order 27/01/2022 The matter comes upon an application preferred on behalf of the petitioner for substitution of non-petitioners as party respondents.
For the reasons and grounds mentioned in the application, the same is allowed. The amended cause-title be taken on record appropriately.
Office to proceed.
Put up the matter after one week.
(FARJAND ALI),J 60-Ravi Kh/-
(Downloaded on 29/01/2022 at 08:32:20 PM) Powered by TCPDF (www.tcpdf.org)