Section 109 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965
109. Provision of traps [Sections 8(2) and 25(2)(f)].
- There shall be no traps in any soil or ventilating pipes, nor between any other pipe and drain to which it is connected but every sanitary fitting connected to a soil pipe, ventilating pipe or drain shall be provided with a trap.
