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State of Rajasthan - Section

Section 127 in The Rajasthan Distilleries Rules, 1977

127. Stock book form B.W.L. 5.

- The particulars of the gauges etc., taken at the monthly stock taking will be recorded in Form B. W.L. 5. A total will be made of the L.P. litres remaining of each class of spirit to enable balance to be struck in Forms R.D. 12, 13 and 14.