Bombay High Court
Radial Gate Erection, Nagpur And Others vs Sidhartha Mahadeo Nakhale on 30 August, 2021
Bench: A.S. Chandurkar, G. A. Sanap
1
3008caz17 of 2021.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
Civil Application (CAZ) No.17 of 2021
In
Letters Patent Appeal No.559 of 2010
In
Writ Petition No.736 of 2006
Radial Gate Erection Office/Section,
Totladoh, Tq. Ramtek, Dist. Nagpur, and others
Versus
Sidhartha S/o Mahadeo Nakhale
Office Notes, Memoranda of Coram,
appearances, Court's orders or directions Court's or Judge's orders
and Registrar's order
Shri D.P. Thakre, Additional Goverment Pleader for
Applicants/Appellants.
Shri S.A. Pathak, Advocate for Respondent.
CORAM : A.S. CHANDURKAR & G.A. SANAP, JJ.
DATE : 30th AUGUST, 2021 Civil Application (CAZ) No.17 of 2021 :
1. Notice on this civil application is made returnable forthwith.
2. Shri Pathak, the learned counsel waives service of notice on behalf of the legal heirs of the respondent.
3. Considering the reasons mentioned in the application, the same is allowed. The legal heirs of the respondent are permitted to be brought on record.
4. Amendment be carried out within a period of one week.
5. The civil application stands disposed of.::: Uploaded on - 30/08/2021 ::: Downloaded on - 31/08/2021 05:39:22 ::: 2
3008caz17 of 2021.odt Letters Patent Appeal No.559 of 2010 :
Put up this appeal for hearing in the week commencing on 13-9-2021.
(G.A. SANAP, J.) (A.S. CHANDURKAR, J.) Lanjewar ::: Uploaded on - 30/08/2021 ::: Downloaded on - 31/08/2021 05:39:22 :::