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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(a) in Jammu and Kashmir State Lands (Vesting of Ownership to the Occupants) Act, 2001

(a)no civil court shall have jurisdiction to settle/decide or deal with any question or to determination any matter arising under this Act or the rules made thereunder; and